NATIONAL LOK ADALAT, ARUN MADHAV DHAVALE

27 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASTHRA v. PAVAJI BHIKA CHAVAN AND OTHERS — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASTHRA v. TULSHIRAM VALU PAWAR and OTHERS — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. SOMA ANAJI GAIKWAD AND ANR. — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. NATHU RANU GANGURDE — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASTHRA v. SOMA ANAJI GAIKWAD AND OTHERS — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. PAVAJI BHIKA CHAVAN AND ORS. — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. ANANDA CHAMBHARYA DALVI AND ANR — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTA v. BAVAJI PAWAJI THAKRE — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. ANANDA CHAMBHARYA DALVI — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. RATU LAXMAN GANGURDE — Bombay High Court (2018-09-08)