NATIONAL LOK ADALAT, A.S. OKA

73 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• THE STATE OF MAHARASTHA v. KONDAJI BHAU AGIWALE — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. BALU K. PATIL (DECD.) AND ORS. — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. KISAN DEU UBALE — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. KASHIRAM PANDU BHALE — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. CHANDAR KAWAJI AGIWALE and ORS. — Bombay High Court (2018-09-08)
• THE STATE OF MAHA. v. JAYWANT B. MHATRE — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. GOVIND RAMA AGIWALE and ORS. — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. SMT. JAYA LAXMI ISHWARDAS VORA — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. RAMA S. AGIWALE AND ORS. — Bombay High Court (2018-09-08)
• THE STATE OF MAHARASHTRA v. RAWAJI KALU AGIWALE — Bombay High Court (2018-09-08)