NATARAJ RANGASWAMY,P.B.BAJANTHRI

97 recorded High Court judgment(s) · 2019–2020

Courts

Karnataka High Court

DISMISSED	44
DISPOSED	27
ALLOWED	8
Partly Allowed	7
ALLOWED AND REMANDED	6
Dismissed for Non-Prosecution	2
Abated	2
DROPPED	1

MARY W/O ANIL MASCARENHAS v. JOHN BERNARD MASCARENHAS — Karnataka High Court (2020-03-05)
SRI HARISH S/O TUKARAM REVENKAR v. RAMANATHSA S/O TUKARAM NAKODA — Karnataka High Court (2020-03-05)
RENUKA W/O YANKAPPA SANGAM, v. GIRIYAVVA W/O VENKAPPA BANDIWADDAR, — Karnataka High Court (2020-03-05)
JAMEEL AHMAD MORAB v. SHAMSHAD BEGUM — Karnataka High Court (2020-03-05)
THE AGRICULTURAL PRODUCE MARKETING v. J ABDUL MAJEED S/O. LATE ABDUL RAHIM — Karnataka High Court (2020-03-05)
NISHA PRAVEEN PATIL v. PRAVEEN MANOHAR PATIL — Karnataka High Court (2020-02-18)
SHANKARGOUDA v. K.TAYIKUMARI — Karnataka High Court (2020-02-18)
THE UNION OF INDIA v. H. CHOWDAPPA S/O HANUNANTHAPPA, — Karnataka High Court (2020-02-18)
SMT.NISHA PRAVEEN PATIL, v. SHRI.PRAVEEN MANOHAR PATIL, — Karnataka High Court (2020-02-18)
SHRI. ZAFARPASHA S/O SIRAJUDDIN RUKUNDI, v. SMT.DURESHWAR W/O JAHANSAHEB DUNDAGE, — Karnataka High Court (2020-01-13)