NATARAJ RANGASWAMY

30 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• K S VENKATESH S/O LATE SHESHACHALASHETTY v. SMT. VIJAYALAKSHMI W/O K.S. VENKATESH — Karnataka High Court (2021-05-05)
• CHANDRASHEKARAYYA @ CHANDRASHEKHAR S HIREMATH S/O SIDDAYYA HIREMATH v. THE STATE OF KARNATAKA — Karnataka High Court (2021-05-05)
• SURESH S/O. LAXMAN MOOLI, v. THE STATE OF KARNATAKA, — Karnataka High Court (2020-05-20)
• BABURAO FAKIRA PATIL v. WAMAN TOPANNA SULGEKAR — Karnataka High Court (2020-03-17)
• SRI DHAREPPA v. SRI SHANKAR — Karnataka High Court (2020-03-17)
• SRI DHAREPPA v. SRI SHANKAR — Karnataka High Court (2020-03-17)
• VEERAPPA S/O. SHIVAPPA CHETTI v. KALAKAPPA — Karnataka High Court (2020-03-03)
• MARUTI A/F LAXMAN PATIL v. MASANU KRISHNA PATIL — Karnataka High Court (2020-03-03)
• SRI ALLAPPA GADIGEPPA NAIK v. THE UNIVERSITY OF AGRICULTURAL SCIENCES — Karnataka High Court (2020-03-03)
• HAJARESAB NANNESAB BALUR v. HANGAL TALUKA EDUCATION SOCIETY — Karnataka High Court (2020-01-10)