LexNARSING RAO NANDIKONDA
781 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 781 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 252 |
| DISPOSED OF NO COSTS | 118 |
| ALLOWED NO COSTS | 117 |
| DISMISSED | 92 |
| DISMISSED AS NON PROSECUTION | 79 |
| PARTLY ALLOWED NO COSTS | 63 |
| WITHDRAWN | 27 |
| DISMISSED FOR DEFAULT | 14 |
Recent judgments
- Dr. Jana Rama Rao v. Kanna Phanindra — Telangana High Court (2026-04-17)
- Mir Ashfaq Ali Khan v. Syed Haqayaq Ali Khan Abedi and 41 others — Telangana High Court (2026-04-13)
- Smt. Keerthi v. K. Urmila Reddy 24 Others — Telangana High Court (2026-03-26)
- THOTA.POCHAIAH v. PADIGELA.SANGAMESHWWER — Telangana High Court (2026-03-24)
- Kummanaboina Nagaiah And 3 Others v. Gottuparthi Upender Rao And Another — Telangana High Court (2026-03-13)
- Sri. Kagula Laxmaiah v. Sri. M.Balwanth Reddy — Telangana High Court (2026-02-27)
- SHYAM SUNDER SARDA, HYD. AND ANO. v. DR. MADHUKAR CHAVAN, R.R.DIST — Telangana High Court (2026-02-18)
- MADISHETTY NARSAIAH, KARIMNAGAR DIST AND 10 OTHERS v. MADISHETY RAJANNA, KARIMNAGAR DIST AND 11 OTHERS — Telangana High Court (2026-02-12)
- T. Laxmivara Prasad v. P. Bakka Reddy — Telangana High Court (2026-02-06)
- Mohammed Shafiuddin Khan v. Azhar Sayeed — Telangana High Court (2026-02-06)