NARESH KUMAR SANGHI,. SATISH KUMAR MITTAL

40 recorded High Court judgment(s) · 2013–2014

Courts

Disposal nature

Recent judgments

• SHANTI DEVI AND OTHERS v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2014-12-02)
• STATE OF HARYANA v. RAJENDER AND ORS. — Punjab & Haryana High Court (2014-07-16)
• JAGTAR SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2014-07-10)
• JAGBIR AND ORS v. STATE OFHARYANA — Punjab & Haryana High Court (2014-07-09)
• JAGDISH SINGH v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-03-19)
• M/S BANSAL INDUSTRIES v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-12-06)
• KULDEEP SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-07-02)
• DAYANAND v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2013-05-31)
• RAJESHWAR SINGH @ RAJESH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-05-31)
• DHARAM SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-05-31)