NARESH KUMAR SANGHI

5,810 recorded High Court judgment(s) · 2000–2024

Courts

Disposal nature

Recent judgments

• SUNNIA BEDI AND ANOTHER v. KARANDEEP SINGH KUKKAL — Punjab & Haryana High Court (2024-08-20)
• SIMRANJIT KAUR THIND v. PRESIDING OFFICER AND ORS — Punjab & Haryana High Court (2018-03-16)
• MANVINDER SINGH v. U.T. CHANDIGARH AND ANR — Punjab & Haryana High Court (2017-08-21)
• AVI KUMAR @ SONU v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-02-01)
• DEVINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-04-26)
• DEVINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2016-04-26)
• K.S WOOLLEN MILLS v. RAJ KNIT — Punjab & Haryana High Court (2016-03-01)
• K.S WOOLLEN MILLS v. RAJ KNIT — Punjab & Haryana High Court (2016-03-01)
• K.S WOOLLEN MILLS v. RAJ KNIT — Punjab & Haryana High Court (2016-03-01)
• K.S WOOLLEN MILLS v. RAJ KNIT — Punjab & Haryana High Court (2016-03-01)