NARESH KUMAR SANGHI,. AUGUSTINE GEORGE MASIH

43 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• KAMALDEEP SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-06-21)
• TARLOCHAN SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-21)
• SARISTA DEVI v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2013-06-21)
• RAGUVIR SINGH & ANR v. ELECTION COMMISSION & ORS — Punjab & Haryana High Court (2013-06-21)
• SATNAM SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2013-06-21)
• GULZAR SINGH & ANR. v. STATE OF PUNJAB& ORS. — Punjab & Haryana High Court (2013-06-21)
• NISHA AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2013-06-21)
• GURWINDER SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2013-06-21)
• TARSEM SINGH & ANR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2013-06-21)
• BALDEV SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2013-06-21)