LexNARESH KUMAR CHANDRAVANSHI, PRASHANT KUMAR MISHRA
22 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 22 |
Disposal nature
| NON PROSECUTION | 7 |
| DISMISSED | 5 |
| DISPOSED OFF | 3 |
| ALLOWED | 3 |
| INFRUCTUOUS | 2 |
| WITHDRAWN | 2 |
Recent judgments
- SMT. KANCHAN AGRAWAL v. NARAYAN DAS UBRANI — Chhattisgarh High Court (2021-04-12)
- MUKESH KUMAR MISHRA v. SMT. VARSHA MISHRA — Chhattisgarh High Court (2021-04-09)
- SMT. BHARTI @ GUDIYA v. PURUSHOTTAM CHAUDHARY — Chhattisgarh High Court (2021-04-09)
- Smt. Savita Pathak v. Priyank Pandey — Chhattisgarh High Court (2021-04-09)
- MITESH PANIGRAHI v. SMT. VEDVATI @ MAMTA — Chhattisgarh High Court (2021-04-09)
- JAIN AND BROTHERS v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2021-04-08)
- Dashru Ram v. Kumari Neha — Chhattisgarh High Court (2021-04-08)
- AKSHAY CHOUDHARY v. SMT. PRATIBHA CHOUDHARY — Chhattisgarh High Court (2021-04-06)
- SMT. SANDHYA SEN v. SANJAY SEN — Chhattisgarh High Court (2021-04-06)
- Tanveer Kaur Chhabra v. Chetan Singh Chhabra — Chhattisgarh High Court (2021-04-06)