NARESH KUMAR CHANDRAVANSHI
8,531 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 8531 |
Disposal nature
| ALLOWED | 3201 |
| DISPOSED OFF | 2491 |
| WITHDRAWN | 1043 |
| DISMISSED | 915 |
| NON PROSECUTION | 273 |
| INFRUCTUOUS | 238 |
| REJECTED | 166 |
| PARTLY ALLOWED | 105 |
Recent judgments
- KRISHNA KUMAR GUPTA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- JAG BAI VERMA v. REGIONAL TRANSPORT AUTHORITY CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- VIJENDRA KUMAR BALBHADRE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- ANAMIKA PANDEY v. REGIONAL TRANSPORT AUTHORITY CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- MAHESH SINGH MANDAVI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- SANJAY KUMAR NAYAK v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- ANSHUL SHRIVASTAVA v. REGIONAL TRANSPORT AUTHORITY — Chhattisgarh High Court (2026-06-01)
- GURMEET SINGH BEDI v. MUNICIPAL CORPORATION DURG — Chhattisgarh High Court (2026-06-01)
- DR. RAJESH KUMAR GUPTA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
- KU. ANJANI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-06-01)
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