LexNARESH KUMAR CHANDRAVANSHI
1,105 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 1105 |
Disposal nature
| DISMISSED | 565 |
| DISPOSED OFF | 238 |
| ALLOWED | 114 |
| WITHDRAWN | 91 |
| PARTLY ALLOWED | 43 |
| INFRUCTUOUS | 37 |
| NON PROSECUTION | 6 |
| REJECTED | 6 |
Recent judgments
- SANJAY NIKUNJ v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-02-03)
- STEEL AUTHORITY OF INDIA LIMITED v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-01-05)
- KUSHAL @ BETA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-11-19)
- BHAGIRATHI MANHAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-11-19)
- STATE OF CHHATTISGARH v. SHIV NARAIN SAHU — Chhattisgarh High Court (2025-07-17)
- NAKUL KASHYAP v. Chhattisgarh State Warehousing Corporation — Chhattisgarh High Court (2025-07-17)
- JOHAN KAIWARTYA v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-04-28)
- AMIT KAIWART v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-04-28)
- RAUSHAN @ VICKY PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-04-28)
- SANTOSH KUMAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2025-02-13)