LexNARESH H. PATIL, T.V. NALAWADE
1,529 recorded High Court judgment(s) · 2011–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1529 |
Disposal nature
| Disposed off/Dismissed for default | 568 |
| DISPOSED OFF | 209 |
| Admitted/Allowed/Granted/Rule Absolute | 170 |
| Rejected at Admission stage | 131 |
| Dismissed/Rule Discharged | 115 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 89 |
| Withdrawn | 80 |
| DISMISSED | 53 |
Recent judgments
- DR. JAGDEV RAMRAO KALYANKAR v. MAH. GRAMIN BANK THR CHAIRMAN — Bombay High Court (2013-08-02)
- RAMA NAMA GHOGARE AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-14)
- ASHA PUNA PATIL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-14)
- SHUBHAM GIRDHARILAL JAISWAL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-14)
- USHABAI BHIMSING PATIL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-14)
- RANDHEER RANGNATHRAO JOGDAND v. THE STATE OF MAH AND ANR — Bombay High Court (2012-09-14)
- PRANJAL JALINDAR LIMBGAONKAR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-09-14)
- MANGLA GOVINDRAO PATIL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-14)
- ASHOK ANANDA SONWANE v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-14)
- KAJAL SHARAD PATEL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-13)