NARESH H. PATIL, . SADHANA S. JADHAV

198 recorded High Court judgment(s) · 2012–2012

Courts

Bombay High Court

198

Disposed off/Dismissed for default	131
Dismissed/Rule Discharged	36
Withdrawn	17
Admitted/Allowed/Granted/Rule Absolute	14

CHANDRAKANT UTTAM SAPKALE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2012-12-12)
MOINUDDIN KAMALUDDIN FARUQII v. THE STATE OF MAH AND ORS — Bombay High Court (2012-12-12)
VALMIK KASHIRAM PATIL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-12-12)
MANJARA SHEKARI SAHKARI SAKHAR KARKHANA LTD VILAS NAGAR v. ASHWINI TRADERS COMMISSION AGENT AND SUGAR TRADERS SOLE PROPRIATORY FIRM THRU SHRINIWAS ZANWAR — Bombay High Court (2012-12-12)
BABASAHEB MURLIDHAR CHOPADE v. THE STATE OF MAH AND ANR — Bombay High Court (2012-12-12)
SHIRISH MESAJI GANDHALE v. THE STATE OF MAH AND ORS — Bombay High Court (2012-12-12)
MARUTI RAMRAO MANE AND ORS v. INDRABAI @ KASABAI RAMRAO MANE AND ORS — Bombay High Court (2012-12-12)
THE MANJARA SHETKARI SAHAKARI SAKHAR KARKHANA LTD. v. M/S ASHWINI TRADERS COMMISSION AGENT AND SUGAR TRADERS SOLE PROPRIATORY FIRM THRU SHRINIWAS ZANWAR — Bombay High Court (2012-12-12)
AHELAJI BAPU DEVRE, DIED THR. L.RS. LAXMAN AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2012-12-12)
PATHAN WAHIDKHAN RASHIDKHAN AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2012-12-12)