NARESH H. PATIL, S.S. SHINDE

21 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• PRIYANKA DILIP BAVISKAR U/G DILIP TRIMBAK BAVISKAR v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-03)
• SHIVANKHED SHIKSHAN PRASARAK MANDAL, SHIVANKHED(BUDRUK) THR SECRETARY v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-03)
• ASHOK DINKARRAO BHISE AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-03)
• KAVITA NAGNATH GADDAM v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-03)
• SATYESH JALINDAR MASKE AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-03)
• NARENDRAKUMAR KACHRULAL ABAD AND ORS v. THE STATE OF MAH AND ANR — Bombay High Court (2012-09-03)
• ARTI VIRENDRA DESHMUKH v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-03)
• ARUN GOKUL SURYAWANSHI v. THE INDIAN OIL CORP. LTD. AND ORS — Bombay High Court (2012-09-03)
• AISHWARYA ANILKUMAR KARBHARI v. THE STATE OF MAH AND ANR — Bombay High Court (2012-09-03)
• DAJBHAU LAXMAN (BHIL) SONWANE AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2012-09-03)