NARESH H. PATIL, P.V.HARDAS

28 recorded High Court judgment(s) · 2009–2009

Courts

Disposal nature

Recent judgments

• ISHWAR KASHIRAM SHIRSATH v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2009-09-18)
• SHIVMAHIMA SACHIMAR SAHAKARI SANSTHA MARYADIT v. THE STATE OF MAH AND ORS — Bombay High Court (2009-09-18)
• ANKUSH S/O. HANMANTRAO THAKROD THROUGH FATHER AND NAT.GUARDIAN H.S.THAKROD v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-09-18)
• NARAYAN AMRUT BHATKAR AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2009-09-18)
• MOHEMMAD SHAFIQ SHAIKH YUSUF v. THE STATE OF MAH AND ORS — Bombay High Court (2009-09-18)
• RAJU S/O.SHANKARRAO THAKROD v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-09-18)
• SAU. SAROJINI D/O. DEVIDASRAO GHAYAL v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-09-18)
• SHIVDANSINGH TARASINGH HAZARI v. THE BHARAT PETROLEUM CORPORATION LTD AND ORS — Bombay High Court (2009-09-18)
• AFRIN SHIKSHAN SANSTHA v. THE STATE OF MAH AND ORS — Bombay High Court (2009-09-18)
• LINGURAM S/O. RAMESH THAKRODTHROUGH FATHER AND NATURAL GUAR.R.S.THAKROD v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2009-09-18)