LexNARESH H. PATIL, M.T. JOSHI
185 recorded High Court judgment(s) · 2011–2014
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 185 |
Disposal nature
| DISPOSED OFF | 118 |
| Disposed off/Dismissed for default | 45 |
| Dismissed/Rule Discharged | 7 |
| Admitted/Allowed/Granted/Rule Absolute | 4 |
| Withdrawn | 3 |
| TRANSFER TO OTHER COURT AT FINAL HEARING STAGE | 2 |
| RULE DISCHARGED | 2 |
| LEAVE TO APPEAL GRANTED/REFUSED | 1 |
Recent judgments
- RAJA ALIAS RAJU MARUTI SHINDE AND ANR v. THE STATE OF MAH — Bombay High Court (2014-02-25)
- PRALHAD SADASHIV GAVALI v. DHAIRYASHEEL SUNDARRAO SOLANKE AND ANOTHER — Bombay High Court (2013-12-24)
- VILAS DATTATRAYA SONAWANE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-12-24)
- JAGANNATH BABURAO DAKE @ JAGANNATH MAHADEO DAKE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-12-24)
- ASHOK VISHWANATH PALAVE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-12-24)
- RAMESH SHIVDAS POKALE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-12-24)
- DNYANOBA LAXMANRAO KAMBLE AND ANOTHER v. SUBHASHCHANDRA MITHULALJI SARDA AND ANOTHER — Bombay High Court (2013-12-24)
- PRALHAD SADASHIV GAVALI v. DHAIRYASHEEL SUNDARRAO SOLANKE AND OTHERS — Bombay High Court (2013-12-24)
- SAHEBRAO NATHUJI DAREKAR v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-12-24)
- ASHOK VISHWANATH PALAVE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-12-24)