LexNARESH H. PATIL, K.U. CHANDIWAL
508 recorded High Court judgment(s) · 2009–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 508 |
Disposal nature
| Disposed off/Dismissed for default | 194 |
| OTHERS DISPOSED OFF | 105 |
| Dismissed/Rule Discharged | 95 |
| Withdrawn | 59 |
| Admitted/Allowed/Granted/Rule Absolute | 35 |
| APPEAL DISMISSED/CONFIRMED | 9 |
| Rejected at Admission stage | 3 |
| PARTLY ALLOWED PARTLY DISMISSED | 3 |
Recent judgments
- YOVEL VIJAYKUMAR GOURI and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-08-12)
- THE STATE OF MAHARASHTRA v. DADU CHANDU KAMBLE — Bombay High Court (2011-08-12)
- THE STATE OF MAHARASHTRA v. 1. YOVEL VIJAYKUMAR GOURI AND OTHERS — Bombay High Court (2011-08-12)
- THE STATE OF MAHARASHTRA v. 1. YOVEL VIJAYKUMAR GOURI AND OTHERS — Bombay High Court (2011-08-12)
- THE STATE OF MAHARASHTRA v. DADU CHANDU KAMBLE — Bombay High Court (2011-08-12)
- YOVEL VIJAYKUMAR GOURI and ORS. v. THE STATE OF MAHARASHTRA — Bombay High Court (2011-08-12)
- BAR COUNCIL OF MAHARASHTRA AND GOA v. THE STATE OF MAHARASHTRA and ORS. — Bombay High Court (2011-08-11)
- THE STATE OF MAHARASHTRA v. UTTAM PANDIT AARAGE AND ORS — Bombay High Court (2011-08-11)
- THE CHIEF PROMOTER, PANDHARPUR DUDH UTPADAK PRAKRIYA SANGH LTD v. KANTILAL HANUMANT KALE AND ORS. — Bombay High Court (2011-08-11)
- THE STATE OF MAHARASHTRA v. UTTAM PANDIT AARAGE AND ORS — Bombay High Court (2011-08-11)