NARESH H. PATIL

38 recorded High Court judgment(s) · 2010–2012

Courts

Bombay High Court

Disposed off/Dismissed for default	35
Admitted/Allowed/Granted/Rule Absolute	2
Withdrawn	1

BABAN KONDIBA SANAP AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)
SUDHAKAR PANDIT PATIL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)
SANDEEP DHANSINGH MAHER v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)
LAXMIKANT POPATRAO BHADANE v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)
DATTAPRASAD VITHALRAO AMBATWAR AND ANR v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)
KUNAL ANIL PINGALE v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)
RUCHA RANDHIR JOGDAND v. THE STATE OF MAHA DN ORS — Bombay High Court (2012-06-27)
LALASAHEB RAJESAB SHAIKH v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)
NARSING MATSYA VYAVSAIK SAHAKARI SANSTHA v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)
GRAMIN SHIKSHAN SANSTHA SAWARGAON THOT, THR. ITS SEC. v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-27)