LexNARESH H. PATIL, A. V. POTDAR
88 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 88 |
Disposal nature
| Disposed off/Dismissed for default | 23 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 9 |
| Withdrawn | 9 |
| DISPOSED OFF | 9 |
| DISMISSED | 7 |
| Dismissed/Rule Discharged | 6 |
| APPLICATION ALLOWED | 6 |
| APPEAL ALLOWED/REVERSED | 4 |
Recent judgments
- ANIL WAMANRAO VISPUTE AND ORS v. SANJAY GABAJI SONAR AND ORS — Bombay High Court (2012-08-01)
- SITABAI SANGNATH NOUBADE v. THE STATE OF MAH AND ORS — Bombay High Court (2012-06-19)
- AJIT ASHOKRAO GARJE v. THE STATE OF MAH — Bombay High Court (2011-03-24)
- THE STATE OF MAHARASHTRA v. GANGARAM DNYANOBA GAVLI AND ORS — Bombay High Court (2011-03-18)
- JAYKUMAR BHIMRAO KADAM v. THE STATE OF MAH AND ORS — Bombay High Court (2011-03-18)
- PANCHAPHULA ABAJI SALVE v. THE STATE OF MAH AND ORS — Bombay High Court (2011-03-18)
- PRAVING BHIKCHAND SALVE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-03-18)
- PRAVIN BHIKCHAND SALVE v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-03-18)
- RUKHMANBAI BHASKAR WADEKAR v. THE STATE OF MAH AND ORS — Bombay High Court (2011-03-18)
- VASANT @ VASANTLAL RATILAL GUJRATHI v. THE STAE OF MAHARASHTRA AND ORS — Bombay High Court (2011-03-18)