LexNARESH H. PATIL, A.V. NIRGUDE
330 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 330 |
Disposal nature
| DISPOSED OFF | 201 |
| DISMISSED | 37 |
| Disposed off/Dismissed for default | 27 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 25 |
| APPLICATION ALLOWED | 8 |
| PARTLY ALLOWED AND PARTLY DISMISSED | 6 |
| Dismissed/Rule Discharged | 5 |
| APPEAL ALLOWED/REVERSED | 4 |
Recent judgments
- STATE OF MAHARASHTRA v. SUNIL KISHANRAO PACHPUTE — Bombay High Court (2013-05-10)
- SUNIL KISANRAO PACHPUTE v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-05-10)
- SURYAKANT @ SURESH DATTARAO PADILE v. THE STATE OF MAH — Bombay High Court (2013-05-10)
- SHIRISH MADHUKARRAO CHAUDHARI AND ORS v. THE STATE OF MAH AND ANR — Bombay High Court (2013-05-09)
- MANISH OMPRAKASH AGRAWAL v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-05-09)
- AJIT RAMRAO THETE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-05-09)
- SUDHAKAR @ PAVAN RAMRAO BIRADAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-05-09)
- LAXMAN NAGORAO PAWAR, C.NO.4385 v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-05-09)
- THE STATE OF MAHARASHTRA AND OTHERS v. SAMINA MOBIN PINJARI U/G YAQUB RAHIMODDIN PINJARI AND OTHERS — Bombay High Court (2013-05-09)
- SHAIKH IMRAN SHAIKH HAROON AND ANOTHER v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-05-09)