LexNARESH H. PATIL, A. I. S. CHEEMA
299 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 299 |
Disposal nature
| DISPOSED OFF | 130 |
| DISMISSED | 44 |
| Disposed off/Dismissed for default | 36 |
| REJECTED /DISPOSED OF AT ADMISSION STAGE(EXCEPT APPEAL) | 24 |
| APPLICATION ALLOWED | 16 |
| Dismissed/Rule Discharged | 14 |
| RULE ABSOLUTE | 10 |
| Withdrawn | 6 |
Recent judgments
- SAKHARAM DHONDIBA PANZADE v. THE STATE OF MAH AND ORS — Bombay High Court (2013-08-21)
- FAYYAZ SHAMSUDDIN ATTAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-21)
- SAMEER AHMAD MOMIN AND OTHERS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-21)
- ASHOK TOTARAM WAGH AND ORS v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-21)
- RAJESH NANA SAVDEKAR v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-20)
- SUNDAR DINKAR KAMBLE, C.NO.3733 v. THE STATE OF MAHARASHTRA — Bombay High Court (2013-08-20)
- VINODKUMR SHANTILAL JAIN v. THE STATE OF MAHARASHTRA AND OTHERS — Bombay High Court (2013-08-20)
- SUKESHINI PRAMOD KASATE AND OTHERS v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-08-19)
- RAJU LAXMAN JOGDANDE v. THE STATE OF MAHARASHTRA AND ANOTHER — Bombay High Court (2013-08-19)
- SHIVAJI NANSAHEB SHINDE v. STAE OF MAHARASHTRA — Bombay High Court (2013-08-19)