NARESH H. PATIL, A. H. JOSHI

22 recorded High Court judgment(s) · 2011–2011

Courts

Bombay High Court

Disposed off/Dismissed for default	13
Rejected at Admission stage	3
Admitted/Allowed/Granted/Rule Absolute	3
Dismissed/Rule Discharged	2
Withdrawn	1

GOPINATH BAMNAJI JADHAV v. M/S SHREYAS INFRASTRUCTURES JALGAON AND ORS — Bombay High Court (2011-09-02)
VANDANA KACHESHWAR PAWAR v. THE STATE OF MAHARASHTRA AND ORS — Bombay High Court (2011-09-02)
VITHAL MAROTI KOLEKAR v. THE STATE OF MAH AND ORS — Bombay High Court (2011-09-02)
SHRIRANG NARAYAN BHINGARDIVE DECEASED TH LRS SHAKUNTALA SHRIRANG BHINGARDIVE AND ORS v. STATE OF MAHA — Bombay High Court (2011-09-02)
PRASAD PRABHAKARRAO UDGRKAR AND ORS v. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION THROUGH ITS REGIONAL OFFICER LATUR — Bombay High Court (2011-09-02)
HARI JYOTI KOKANE v. VICE CHANCELLORL MARATHWADA AGRICULTURAL UNIVERSITY PARBHANI AND ANR — Bombay High Court (2011-09-02)
KAMLADEVI GOPIKISHAN AGRALWAL AND ORS v. M.S.R.T.C. THROUGH ITS REGIONAL MANAGER — Bombay High Court (2011-09-02)
GUNDERAO MAHADUJI BANDGAR AND ANR v. M.I.D.C. THROUGH ITS REGIONAL OFFICER AND ANR — Bombay High Court (2011-09-02)
BHARAT NANABHAU ISHI v. THE STATE OF MAH AND ORS — Bombay High Court (2011-09-02)
BALBHIM NIVARTI TELE AND ORS v. M.I.D.C. THROUGH ITS REGIONAL OFFICER AND ANR — Bombay High Court (2011-09-02)