LexNARESH H. PATIL, A. B. CHAUDHARI
440 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 440 |
Disposal nature
| Disposed off/Dismissed for default | 342 |
| Admitted/Allowed/Granted/Rule Absolute | 49 |
| Dismissed/Rule Discharged | 31 |
| Withdrawn | 7 |
| Rejected at Admission stage | 5 |
| DISPOSED OFF | 4 |
| RULE ABSOLUTE | 1 |
| (unspecified) | 1 |
Recent judgments
- SADHANA JANARDHAN JADHAV v. PRATIBHA PATIL MAHILA MAHAMANDAL TQ BHUSAWAL DIST JALGAON AND ORS — Bombay High Court (2012-12-05)
- DATTATRAYA RAOSAHEB GUNJAL AND ORS v. THE STATE OF MAH AND ORS — Bombay High Court (2012-11-02)
- SURESH SHYAMLAL KHANDELWAL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-11-02)
- SHIVRAJ MACHANNA PHAPAGIRE AND ANR v. RAM SAMBHAJI GUNDILE AND ORS — Bombay High Court (2012-11-02)
- MADHUKAR RAM BALNATHA v. THE STATE OF MAH AND ORS — Bombay High Court (2012-11-01)
- ABASAHEB BABURAO BARASKAR AND ANR v. BHAUSAHEB FIRODIYA VRUDHASHRAM SANSTHA AND ORS — Bombay High Court (2012-11-01)
- SHUBHANGI JAGANNATHRAO KULKARNI v. THE COLLECTOR, PARBHANI AND ORS — Bombay High Court (2012-11-01)
- KUNTURKAR SUGAR AND AGRO PVT. LTD THR DIRECTOR v. THE STATE OF MAH AND ORS — Bombay High Court (2012-10-31)
- SHAIKH MUMTAJ BEGUM ANWAR IQBAL v. THE STATE OF MAH AND ORS — Bombay High Court (2012-10-31)
- SUREKHA SONERAO DESHMUKH v. THE STATE OF MAH AND ANR — Bombay High Court (2012-10-31)