NARESH H. PATIL

56 recorded High Court judgment(s) · 2010–2013

Courts

Disposal nature

Recent judgments

• DELTA HOSPITALITY AND ENTERTAINMENT PVT. LTD., v. - — Bombay High Court (2013-10-25)
• ARGYLL HOTEL PRIVATE LIMITED v. - — Bombay High Court (2013-10-25)
• AMAN INFRASTRUCTURE PVT. LTD. v. - — Bombay High Court (2013-10-25)
• VICTOR HOTELS AND MOTELS LIMITED v. - — Bombay High Court (2013-10-25)
• SHREE MANGESH REALTY PRIVATE LIMITED v. - — Bombay High Court (2013-10-25)
• B. SOU.PRATIBHA (RAJASHREE) R.DESAI v. SHRI GURUDAS S. GHADI AND 12 ORS., — Bombay High Court (2013-10-18)
• MR. SANTOSH SAVLO KOTHAWALE @ NAIK AND ANR., v. MR. HARISHCHANDRA SAVLO KOTHAWALE @ RAUL @ NAIK AND 4 ORS., — Bombay High Court (2013-10-18)
• MR. KAMLESH A. PAI PANANDIKER THROUGH ITS DULY APPOINTED P.O.A. DR. VISHWANATH A. PAI PANANDIKER v. M/S. MARPOL PVT. LTD. AND 27 ORS., — Bombay High Court (2013-10-18)
• MARIA BENVINDA S.DIAS COSTA(SIN.DEC.)THROU'L.RS., v. LILIA KHER AND 4 ORS., — Bombay High Court (2013-10-18)
• MR.SANTOSH SAVLO KOTHAWALE ALIAS NAIK AND ANR., v. MR.HARISHCHANDRA SAVLO KOTHAWALE ALIAS NAIK AND 4 ORS., — Bombay High Court (2013-10-18)