NARENDRA SINGH DHADDHA,CHANDRA KUMAR SONGARA

77 recorded High Court judgment(s) · 2021–2024

Courts

Disposal nature

Recent judgments

• SMT. BEENA SHARMA WIFE OF LATE SHRI GIRISH KUMAR SHARMA v. SHRI RAMCHANDRA MEWADA — Rajasthan High Court (2024-11-26)
• PARMANAND AND ANR v. SHRIKISHAN @ SHRIKRISHNA AND ORS — Rajasthan High Court (2024-11-05)
• STATE OF RAJASTHAN v. FAILI RAM MEENA S/O BHOTYA RAM MEENA — Rajasthan High Court (2023-02-24)
• STATE OF RAJASTHAN v. MADHUBALA DAUGHTER OF SHRI PRAKASH CHAND WIFE OF RAVINDRA SINHGH — Rajasthan High Court (2023-02-24)
• STATE OF RAJASTHAN v. SMT. SONIA MEENA D/O DHANRAJ MEENA — Rajasthan High Court (2023-02-24)
• STATE OF RAJASTHAN v. AMBIKA VAISHNAV D/O LOKESH SWAMI — Rajasthan High Court (2023-02-24)
• STATE OF RAJASTHAN v. KALYAN SINGH RAJPUT S/O SUMER SINGH — Rajasthan High Court (2023-02-24)
• STATE OF RAJASTHAN v. DAYARAM PRAJAPATI S/O SH. NATTHI LAL PRAJAPATI — Rajasthan High Court (2023-02-24)
• STATE OF RAJASTHAN v. RAJENDRA PRASAD S/O BHUDA RAM — Rajasthan High Court (2023-02-24)
• STATE OF RAJASTHAN v. RAJKUMAR REGAR S/O POKHAR MAL REGAR — Rajasthan High Court (2023-02-24)