NARENDRA SINGH DHADDHA,BHUWAN GOYAL

163 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• NEKPAL S/O SHRI JAI SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• RANJEET S/O SHRI CHOUTHMAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• PREMVATI W/O SHIVRAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• BABULAL NAYAK SON OF SHRI BHANWAR LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• HEMENDRA SAIN S/O. SHRI RAGHUVEER NAPIT v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• ANIL KUMAR BAIRWA S/O MALKHAN BAIRWA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• SAURABH SINGH S/O MAHENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• YASHRAJ MEENA S/O HARIKESH MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• RAJVEER S/O SHRI SATVEER v. STATE OF RAJASTHAN — Rajasthan High Court (2025-07-03)
• KISHAN LAL S/O KHEMARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-30)