NARENDRA SINGH DHADDHA
25,236 recorded High Court judgment(s) · 2019–2025
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| Rajasthan High Court | 25236 |
Disposal nature
| ALLOWED | 12133 |
| DISMISSED | 6008 |
| DISPOSED OF | 5722 |
| WITHDRAWN | 987 |
| PARTLY ALLOWED | 298 |
| TRANSFERRED | 35 |
| PEREMPTORY | 34 |
| COMPROMISED | 10 |
Recent judgments
- RAMA DEVI W/O LATE GAJRAJ SINGH v. BABULAL S/O SHRI RAMLAL ALIAS RAMA — Rajasthan High Court (2025-08-29)
- NARAYAN v. NAVIN KUMAR VARMA S/O SHRI GOPICHAND VERMA — Rajasthan High Court (2025-08-28)
- BHAGWANI DEVI W/O SHRI GIRDHARI LAL v. DILIP KUMAR S/O SHRI BRAJ MOHAN SHARMA, — Rajasthan High Court (2025-08-28)
- NURU KHA S/O SHRI SALLU KHA v. RAHISAN W/O SHRI SUMER KHA D/O SHRI NURU KHA — Rajasthan High Court (2025-08-28)
- GYAN SINGH CHOUDHARY SON OF LATE SHRI GIRDHAR SINGH CHOUDHARY, v. OKAY PLUS BUILDERS L.L.P. — Rajasthan High Court (2025-08-28)
- PHAILIRAM S/O GOVINDA, v. MOOLYA S/O KALYA, — Rajasthan High Court (2025-08-28)
- TASVIR BAI W/O SHRI BANWARI LAL v. GRAM PANCHAYAT BAGALI — Rajasthan High Court (2025-08-26)
- DISTRICT CRICKET ASSOCIATION v. SUB-REGISTRAR, COOPERATIVE SOCIETIES — Rajasthan High Court (2025-08-26)
- RAJASTHAN STATE ROAD TRANSPORT CORPORATION v. GANGALEHARI SHARMAS/O SH. HEERA LAL SHARMA, — Rajasthan High Court (2025-08-26)
- RAMRAJ v. KAILASH — Rajasthan High Court (2025-08-26)
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