NARENDRA KUMAR JOHARI,VIVEK CHAUDHARY

4,815 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

4815

Disposed off/Decided on merits	2868
DISMISSED AS WITHDRAWN	806
Consigned to Record	542
Dismiss other than merit(DD/Non Prosec./Abated)	256
Dismissed on merits/Rejected	158
Allowed/Partly Allowed on merits/Granted	143
DISMISSED AS INFRUCTUOUS	26
(unspecified)	9

YASH RAGHUVANSHI THRU. AUTHORIZED REPRESENTATIVE SMT. ANJALI SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-10-01)
BHOLA v. STATE OF U.P. ADDL. CHIEF SECY. HOME LKO AND OTHERS — Allahabad High Court (2024-10-01)
SMT. DAMINI SINGH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-10-01)
PRAVEEN KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. GOVT. LKO AND OTHERS — Allahabad High Court (2024-10-01)
PHOOL CHANDRA SAROJ v. STATE OF U.P. THRU. PRIN. SECY. MINISTRY OF HOME CIVIL SECTT. LKO AND OTHERS — Allahabad High Court (2024-10-01)
SMT. SUDHA SHARMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2024-10-01)
SMT. MONIKA YADAV AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO AND OTHERS — Allahabad High Court (2024-10-01)
SMT. MAIKA DEVI v. DIRECTOR GENERAL OF POLICE LKO OTHERS — Allahabad High Court (2024-10-01)
VINOD KUMAR SHAH v. UNION OF INDIA THRU. SECY. MINISTRY OF FINANCE NEW DELHI AND OTHERS — Allahabad High Court (2024-10-01)
ALGU RAM v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME GOVT. LKO. AND OTHERS — Allahabad High Court (2024-10-01)