NARENDRA KUMAR JOHARI,SANGEETA CHANDRA

7,013 recorded High Court judgment(s) · 2022–2024

Courts

Allahabad High Court

7013

Disposed off/Decided on merits	3211
Dismissed on merits/Rejected	1373
Dismiss other than merit(DD/Non Prosec./Abated)	1163
DISMISSED AS INFRUCTUOUS	897
DISMISSED AS WITHDRAWN	271
Allowed/Partly Allowed on merits/Granted	74
Reference Disposed off	12
DISMISSED AS NOT PRESSED	11

BUDDHU KHAN v. ISRAIL KHAN AND OTHERS — Allahabad High Court (2024-10-16)
SRI KANT v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2024-05-03)
RAVI SHANKER PANDEY v. STATE OF U.P. THRU.PRIN.SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2024-04-12)
RAM AVTAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOME DEPTT. AND OTHERS — Allahabad High Court (2024-01-25)
SURESH SINGH YADAV THRU. WIFE AND PAIROKAR SITA DEVI v. STATE OF U.P. ADDL. CHIEF SECY. DEPTT. OF HOME GOVT. OF U.P. CIVIL SECTT. U.P. LKO. AND OTHERS — Allahabad High Court (2024-01-05)
DEVENDRA PRATAP YADAV THRU. HIS FATHER AND PAIROKAR ARJUN PRASAD v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. GOVT. OF U.P. LKO. AND OTHERS — Allahabad High Court (2024-01-05)
LAXMI GIRI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2023-12-20)
SAHIL KUMAR PATEL v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO AND OTHERS — Allahabad High Court (2023-12-20)
GOPAL SINGH AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME, U.P. LUCKNOW AND OTHERS — Allahabad High Court (2023-12-20)
BRIJENDRA KUMAR ALIAS KALLU AGRAHARI v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO AND OTHERS — Allahabad High Court (2023-12-20)