NARENDRA KUMAR JOHARI,RAMESH SINHA

392 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

392

Dismissed on merits/Rejected	147
Disposed off/Decided on merits	124
DISMISSED AS INFRUCTUOUS	62
DISMISSED AS WITHDRAWN	19
Consigned to Record	12
Allowed/Partly Allowed on merits/Granted	11
DISMISSED AS NOT PRESSED	9
Dismiss other than merit(DD/Non Prosec./Abated)	8

FURKAN AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2023-03-24)
SHRADDHA SINGH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2023-03-24)
ANUJ DHIRIA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO.and ORS. — Allahabad High Court (2023-03-24)
LALTA PRASAD YADAV v. STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOME CIVIL SECRETT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-03-24)
S. TANVEER HUSAIN v. STATE OF U.P.THRU. PRIN. SECY. HOME LKO. and ORS. — Allahabad High Court (2023-03-24)
SURESH KUMAR DHIRIA and ORS. v. STATE OF U.P. THRU. PRIN. SECY. HOME and ORS. — Allahabad High Court (2023-03-24)
SUNIL SINGH and ANR. v. STATE OF U.P. THRU PRIN. SECRETARY HOME and ORS. — Allahabad High Court (2023-03-24)
SMT. VIMLESH VERMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-03-24)
RAKESH THRU. HIS FATHER CHHAVI NARAYAN v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME, LKO. AND OTHERS — Allahabad High Court (2023-03-24)
MOHD. KALAM and ORS. v. STATE OF U.P. THRU PRIN. SECRETARY HOME LKO. and ORS. — Allahabad High Court (2023-03-24)