NARENDRA KUMAR JOHARI,RAKESH SRIVASTAVA

29 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Disposed off/Decided on merits	13
Dismissed on merits/Rejected	11
Dismiss other than merit(DD/Non Prosec./Abated)	5

LALLAN SINGH v. STATE OF U.P. THRU PRIN SECY DEPTT OF HOME CIVIL SECTT LKO AND 6 OTHERS — Allahabad High Court (2022-08-05)
SHIV SHANKER DAS v. U.P. POWER CORP. LTD. LKO. THRU. CHAIRMAN AND 3 OTHERS — Allahabad High Court (2022-08-05)
CHHAVI LAL VERMA v. STATE OF U.P. THRU. PRIN. SECY. ENERGY GOVT. OF U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-08-05)
SMT. VIMLA v. D.M. / COLLECTOR, SITAPUR AND OTHERS — Allahabad High Court (2022-08-05)
BHANMATI AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. REVENUE CIVIL SECRT U.P. LKO. AND OTHERS — Allahabad High Court (2022-08-05)
M/S SHUBHAM UDYAOG MIRZAPUR THRU. ITS PROPRIETOR SHUBHAM RAJ SINGH v. STATE OF U.P. THRU. ITS SECY. DEPTT. OF GEOLOGY AND MINING U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-08-05)
BUDDHU LAL AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. REVENUE CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2022-08-05)
ASHOK KUMAR AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-08-05)
SMT. MAYAWATI v. STATE OF U.P. THRU. SECY. RURAL DEVELOPMENT CIVIL SECRETT. U.P. LUCKNOW AND 5 OTHERS — Allahabad High Court (2022-08-05)
MOHANI GUPTA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND OTHERS — Allahabad High Court (2022-08-05)