NARENDRA KUMAR JOHARI,RAJNISH KUMAR

44 recorded High Court judgment(s) · 2024–2024

Courts

Allahabad High Court

DISMISSED AS NOT PRESSED	16
Disposed off/Decided on merits	15
Dismissed on merits/Rejected	9
DISMISSED AS WITHDRAWN	3
DISMISSED AS INFRUCTUOUS	1

BHURAU @ NEELU CHAUHAN v. STATE OF U.P. THRU. SECY., DEPTT. OF HOME, LUCKNOW AND OTHERS — Allahabad High Court (2024-06-11)
Niranjan Kumar v. Central Information Commission, thru. Secy., Ministry Personnel, Public Grievance, Pension and Ors. — Allahabad High Court (2024-06-11)
Niranjan Kumar v. Central Information Commission, thru. Secy., Ministry Personnel, Public Grievance, Pension and Ors. — Allahabad High Court (2024-06-11)
M/S MUNNA KASHMIRI COLD STORAGE (P)LTD. UNNAO THRU. PROPRIETOR MOHD. YUSUF KHAN v. U.P. POWER CORPORATION LTD. THRU. MANAGING DIRECTOR LKO. AND OTHERS — Allahabad High Court (2024-06-11)
HIMANSHU SONI THRU. HIS BROTHER IN LAW BHAVESH PARIHAR v. STATE OF U.P. THRU. PRIN. SECY., HOME DEPTT., LUCKNOW AND OTHERS — Allahabad High Court (2024-06-11)
VANDANA v. COLLECTOR , AMBEDKAR NAGAR AND OTHERS — Allahabad High Court (2024-06-11)
ABHISHEK KUMAR GUPTA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-06-11)
SAHISTA ANJUM @ SARITA ARYA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2024-06-11)
JITENDRA KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-06-11)
MALTI AND OTHERS v. STATE OF U.P. THRU. PRIN. CHIEF SECY. HOME U.P. GOVT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2024-06-11)