NARENDRA KUMAR JOHARI,RAJESH BINDAL

28 recorded High Court judgment(s) · 2021–2022

Courts

Allahabad High Court

Dismissed on merits/Rejected	27
Allowed/Partly Allowed on merits/Granted	1

LAXMAN v. STATE OF U.P. — Allahabad High Court (2022-03-23)
STATE OF U.P. v. LAXMAN and 2 ORS. — Allahabad High Court (2022-03-23)
STATE OF U.P. v. RAM NIWAS and ORS. — Allahabad High Court (2021-12-24)
STATE OF U.P. v. PARUL @ TAWREJ JAMAL SIDDQUI and ANOTHER — Allahabad High Court (2021-12-24)
STATE OF U.P. v. JITENDRA — Allahabad High Court (2021-12-23)
STATE OF U.P. v. SURESH PRATAP AND 2 OTHERS — Allahabad High Court (2021-12-23)
STATE OF U.P. v. GAJRAJ — Allahabad High Court (2021-12-23)
BAIJNATH TIWARI v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-12-23)
STATE OF U.P. v. MUKESH — Allahabad High Court (2021-12-23)
STATE OF U.P. v. AWDHESH YADAV — Allahabad High Court (2021-12-23)