NARENDRA KUMAR JOHARI,RAJAN ROY

1,397 recorded High Court judgment(s) · 2022–2024

Courts

Allahabad High Court

1397

Disposed off/Decided on merits	965
Dismissed on merits/Rejected	305
DISMISSED AS WITHDRAWN	40
Dismiss other than merit(DD/Non Prosec./Abated)	31
DISMISSED AS NOT PRESSED	20
Allowed/Partly Allowed on merits/Granted	20
DISMISSED AS INFRUCTUOUS	15
Reference Disposed off	1

SHABBIR TAJAMUL CHOUDHARY v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME, CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2024-04-19)
ANOOP SRIVASTAVA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-04-05)
SANDEEP YADAV THRU. BROTHER PRADEEP YADAV v. UNION OF INDIA THRU. SECY. GOVT.OF INDIA MINI. OF HOME THRU. JOINT SECY.(INERNAL SECUTY.)AND OTHERS — Allahabad High Court (2024-04-05)
SHOBHIT v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND OTHERS — Allahabad High Court (2024-03-29)
PAWAN KUMAR MISHRA v. STATE OF U.P THRU. PRIN. SECY. HOME CIVIL SECRT. GOVT. LKO. AND OTHERS — Allahabad High Court (2024-03-29)
MOHD. AAMIN v. STATE OF U.P. THRU. SECY. HOME DEPTT. CIVIL SECRT. LKO. AND 5 OTHERS — Allahabad High Court (2024-03-29)
SUMIT KASHYAP AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. U.P. LKO. AND OTHERS — Allahabad High Court (2024-03-29)
RAM GOPAL v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-03-29)
VIJAY KUMAR @ VIJAY KUMAR AWASTHI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-03-29)
JAYESH JAISWAL AND OTHERS v. STATE OF U.P. THRU. PRIN.SECY. DEPTT. OF HOME AND OTHERS — Allahabad High Court (2024-03-29)