NARENDRA KUMAR JOHARI,DEVENDRA KUMAR UPADHYAYA

937 recorded High Court judgment(s) · 2022–2023

Courts

Allahabad High Court

937

Disposed off/Decided on merits	561
DISMISSED AS WITHDRAWN	184
Dismissed on merits/Rejected	83
Dismiss other than merit(DD/Non Prosec./Abated)	82
Allowed/Partly Allowed on merits/Granted	18
DISMISSED AS INFRUCTUOUS	8
Reference Disposed off	1

NARENDRA KUMAR MISHRA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2023-04-21)
DAVID MARIO DENIS v. UNION OF INDIA THRU. SECY. MINISTRY OF PERSONNEL, PUBLIC GRIEVANCES AND PENSION AND OTHERS — Allahabad High Court (2023-02-21)
OM PRAKASH AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-02-14)
AAYAJ AHMAD v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-02-14)
ANSHU KUMAR SAROJ ALIAS ANSHU ALIAS DOCTOR v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-02-14)
SUMANTRA SINGH ALIAS SONU AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2023-02-14)
BABLI DEVI AND ANOTHER v. STATE PF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-02-14)
MOHD. REHAN v. STATE OF U.P. THRU. PRIN. SECY. OF HOME, GOVT. OF U.P. AND OTHERS — Allahabad High Court (2023-02-14)
OM PRAKASH TIWARI v. STATE OF U.P. THRU. SECY. HOME, CIVIL SECTT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-02-14)
ILAHI BUX v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2023-02-14)