NARENDRA KUMAR JOHARI,ATTAU RAHMAN MASOODI

1,034 recorded High Court judgment(s) · 2022–2024

Courts

Allahabad High Court

1034

Disposed off/Decided on merits	605
Dismiss other than merit(DD/Non Prosec./Abated)	207
Dismissed on merits/Rejected	204
Consigned to Record	8
Allowed/Partly Allowed on merits/Granted	6
DISMISSED AS WITHDRAWN	4

NO 14812956A EX HAV GOPESH KUMAR v. U.O.I. THRU. ITS SECY. MINISTRY OF DEFENCE, NEW DELHI AND ORS. — Allahabad High Court (2024-10-18)
SRI RAJ NARAIN TRIPATHI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF FINANCE LKO AND 4 OTHERS — Allahabad High Court (2024-10-18)
NO 2617724 X, EX SEP RAVI KUMAR SINGH v. UNION OF INDIA THRU. SECY. MINISTRY OF DEFENCE NEW DELHI AND 3 OTHERS — Allahabad High Court (2024-10-18)
LAV SONKAR v. STATE OF U.P. THRU. SECY. DEPTT. HOME CIVIL SECTT. LKO AND ANOTHER — Allahabad High Court (2024-09-24)
SMT. MANJU SINGH AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. GOVT. UP HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2024-09-24)
RAJESH v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2024-09-24)
VINAY PAL v. STATE OF U.P. THRU. PRIN. SECY. HOME (CRIME AND INVESTIGATION DEPTT.) LKO. AND OTHERS — Allahabad High Court (2024-09-24)
SMT. SHALINI KASHYAP AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-09-24)
AJAY KUMAR PURI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2024-09-24)
SMT. SUDHA SONI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECRETT. LUCKNOW AND OTHERS — Allahabad High Court (2024-09-24)