NARENDRA KUMAR JOHARI

825 recorded High Court judgment(s) · 2019–2024

Courts

Allahabad High Court

825

Disposed off/Decided on merits	262
Allowed/Partly Allowed on merits	250
Dismiss other than merit(DD/Non Prosec./Abated)	108
Allowed/Partly Allowed on merits/Granted	88
Dismissed on merits	54
DISMISSED AS INFRUCTUOUS	19
DISMISSED AS WITHDRAWN	18
Dismissed on merits/Rejected	15

RASHEED KHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO — Allahabad High Court (2024-10-17)
RAHUL CHAUBEY v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO — Allahabad High Court (2024-10-17)
ABDAR SIDDIQUI @ FAMAN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO — Allahabad High Court (2024-10-17)
VIKAS VERMA v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. — Allahabad High Court (2024-10-17)
ANIRUDDH v. STATE OF U.P. THRU. PRIN. SECY. HOME CIVIL SECTT. LKO — Allahabad High Court (2024-10-17)
ANAND KUMAR CHAUBEY v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME U.P. LKO. — Allahabad High Court (2024-10-17)
ABHISHEK DUBEY v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. GOVT. LKO. — Allahabad High Court (2024-10-17)
SARVESH KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 4 OTHERS — Allahabad High Court (2024-10-16)
SONU @ VIJAY KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND 3 OTHERS — Allahabad High Court (2024-10-16)
SURAJ KUMAR SONKAR v. STATE OF U.P. THRU. ITS SECY. DEPT. HOME LKO. — Allahabad High Court (2024-10-15)