LexNARENDRA KUMAR JAIN,VEERENDRA SINGH SIRADHANA
31 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 31 |
Disposal nature
| DISPOSED OF | 16 |
| DISMISSED | 14 |
| ALLOWED | 1 |
Recent judgments
- JAIPAL SINGH AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- JODH RAJ SINGH BHATI AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- KAILASH CHAND BHEEL AND ORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2013-06-17)
- SUBE SINGH AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- TEJ KARAN MAURYA AND ORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2013-06-17)
- HARISH KUMAR AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- DINESH KUMAR JADAUN AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- DAYA SHARMA AND ORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2013-06-17)
- SMT SUMAN CHOUDHARY AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)
- DHARMVIR YADAV AND ORS v. STATE OF RAJ EDUCATION DEPTT AND ORS — Rajasthan High Court (2013-06-17)