NARENDRA KUMAR JAIN,RS CHAUHAN
58 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 58 |
Disposal nature
| PREMPTORY | 57 |
| (unspecified) | 1 |
Recent judgments
- SHARAD SYNTEX P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- SURAJ UNIVERSAL LIMITED v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- SUDHIR SYNTHETICS P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- SUNRISE SYNTHETICS P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- SHREE GIRIRAJ SUITING P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- GENTLEMAN SUITINGS P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- GIRIRAJ SPINTEX P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- D. S. SUITING P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- SANSKAR SYNTHETICS P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
- SUVIDHI RAYONS P LTD. v. DIRECTOR GEN., OF REVENUE INTE. and ORS — Rajasthan High Court (2012-12-18)
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