NARENDRA KUMAR JAIN,KOTHARI SAJJAN SINGH
28 recorded High Court judgment(s) · 2010–2012
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 28 |
Disposal nature
| DISMISSED | 15 |
| DISPOSED OF | 5 |
| ALLOWED | 4 |
| WITHDRAWN | 4 |
Recent judgments
- HARBEER SINGH v. STATE HOME DEPARTMENTAND ORS — Rajasthan High Court (2012-05-01)
- LACCHYA AND ORS v. SMT DEV BAI AND ORS — Rajasthan High Court (2012-04-02)
- SHRI KESARI SINGH v. R S R T C, DOONGARPUR AND ANR — Rajasthan High Court (2012-04-02)
- SHIV SHANKAR NAGAR v. MURLI DEVI NAGAR AND ANR — Rajasthan High Court (2012-04-02)
- RAJENDRA SINGH BHAMBHU DECE v. C M R S R T C AND ANR — Rajasthan High Court (2012-04-02)
- SAHDEV SINGH AND OTHERS v. KULDEEP RANKA AND OTHERS — Rajasthan High Court (2012-04-02)
- SUNIL v. STATE — Rajasthan High Court (2011-09-26)
- MAHAVEER SINGH v. STATE HOME DEPARTMENT ORS — Rajasthan High Court (2011-09-16)
- AVRIND v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2011-09-16)
- RAM SINGH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2011-09-16)
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