NARENDRA KUMAR JAIN,JAINENDRA KUMAR RANKA

39 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• MAHESH KUMAR v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2013-09-19)
• MOOL SINGH AND ANR v. STATE — Rajasthan High Court (2013-09-17)
• JEEVAN KUMARI v. R C S A T AND ORS — Rajasthan High Court (2013-09-10)
• RAJKUMAR ALIAS RAJU v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2013-08-08)
• KUBER SINGH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2013-08-01)
• LAXMAN URF SHAHROOKH v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2013-08-01)
• SUNIL KUMAR v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2013-08-01)
• PAPPU ALIAS DHUJANIYA v. STATE OF RAJ — Rajasthan High Court (2013-08-01)
• DWARKA PRASAD SHARMA AND ORS v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2013-07-26)
• HANUMAN PRASAD JAIN AND ANR v. STATE MEDICAL AND HEALTHORS — Rajasthan High Court (2013-07-26)