LexNARENDRA KUMAR JAIN-II,RAGHUVENDRA SINGH RATHORE
20 recorded High Court judgment(s) · 2010–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 20 |
Disposal nature
| DISMISSED | 9 |
| DISPOSED OF | 4 |
| PARTLY ALLOWED | 4 |
| ALLOWED | 3 |
Recent judgments
- BHAGIRATH AND ORS v. STATE — Rajasthan High Court (2014-03-04)
- SMT BIDAMI DEVI v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2014-02-25)
- JAGDISH AND ORS v. STATE — Rajasthan High Court (2014-01-09)
- VIJENDRA v. STATE — Rajasthan High Court (2014-01-03)
- DINESH BAGRA v. STATE — Rajasthan High Court (2013-12-03)
- JAGVENDRA SINGH @ MAHENDRA @ J v. STATE — Rajasthan High Court (2013-12-03)
- BHARAT GURJAR v. STATE — Rajasthan High Court (2013-11-28)
- MOHD.KHALID @ KHALIK v. STATE — Rajasthan High Court (2013-11-28)
- SANTOSH NATH v. STATE OF RAJ — Rajasthan High Court (2013-11-20)
- NASRU AND ANR v. STATE — Rajasthan High Court (2013-10-30)