LexNARENDRA KUMAR JAIN-II,MAHESHWARI DINESH
34 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 34 |
Disposal nature
| DISMISSED | 17 |
| ALLOWED | 7 |
| DISPOSED OF | 6 |
| PARTLY ALLOWED | 4 |
Recent judgments
- RISHI JAINA AND ORS v. UNION OF INDIA AND ORS — Rajasthan High Court (2014-04-10)
- RISHI JAIN AND ORS v. U O I MINISTRY OF PETROLEUM ORS — Rajasthan High Court (2014-04-10)
- KAILASH SOLANKI v. U O I AND ORS — Rajasthan High Court (2013-11-29)
- AMIT KUMAR SHARMA v. HINDUSTAN PETROLEUM CORP LTD — Rajasthan High Court (2013-10-23)
- AMIT KUMAR SHARMA v. HINDUSTAN PETROLEUM CORP LTD ANR — Rajasthan High Court (2013-10-23)
- HINDUSTAM PETROLEUM CORP LTD v. AMIT KUMAR SHARMA — Rajasthan High Court (2013-10-23)
- C I T JAIPUR v. M/S MORANI AUTOMOTIVES P LTD — Rajasthan High Court (2013-10-23)
- ISHWAR DUTT CHATURVEDI AND ANR v. HINDUSTAN PETROLEUM CORP ORS — Rajasthan High Court (2013-10-23)
- COMMISSIONER OF CUSTOMS JODHPU v. M/S SHRI RAM RAYONS — Rajasthan High Court (2013-10-23)
- HINDUSTAN PETROLEUM COP LTD v. VIJENDRA SINGH — Rajasthan High Court (2013-10-23)