NARENDRA KUMAR JAIN-II,AJAY RASTOGI

40 recorded High Court judgment(s) · 2013–2013

Courts

Disposal nature

Recent judgments

• JIGNESH SHARMA v. R C S A T AND ORS — Rajasthan High Court (2013-08-30)
• M/S KEIINDUSTRIES LTD v. U O I AND ORS — Rajasthan High Court (2013-08-30)
• OM PRAKASH v. STATE OF RAJ AND ORS — Rajasthan High Court (2013-08-27)
• BHUPENDRA SINGH v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2013-08-26)
• VINOD SHARMA v. STATE MEDICAL AND HEALTHORS — Rajasthan High Court (2013-08-26)
• KANHAYA LAL v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2013-08-26)
• PRAHLAD v. STATE — Rajasthan High Court (2013-08-22)
• SATTU URF SATYANARAYAN v. STATE OF RAJASTHAN THROUGH PP. — Rajasthan High Court (2013-08-22)
• C I T JAIPUR v. PUSHPENDRA SURANA — Rajasthan High Court (2013-08-21)
• SMT SAVITA JAIN v. MANAGING COMMITTEE ARMY AND ORS — Rajasthan High Court (2013-07-26)