LexNARENDRA KUMAR JAIN-II
794 recorded High Court judgment(s) · 2008–2015
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 794 |
Disposal nature
| DISMISSED | 360 |
| DISPOSED OF | 148 |
| PREMPTORY | 138 |
| ALLOWED | 91 |
| PARTLY ALLOWED | 33 |
| WITHDRAWN | 21 |
| PEREMPTORY | 1 |
| COMPROMISED | 1 |
Recent judgments
- SURENDRA KUMAR POONIA v. BHASKAR A SAWANT AND OTHERS — Rajasthan High Court (2015-05-08)
- NATIONAL MEDITEK v. STATE ANIMAL AND HUSBSNDRY DEPORS — Rajasthan High Court (2015-02-18)
- SHINAM v. STATE AYUVED DEPARTMENTANR — Rajasthan High Court (2014-04-24)
- GOPAL KRISHAN SHARMA v. R R V P N LTD AND ANR — Rajasthan High Court (2014-04-21)
- GIRRAJ PRASAD v. STATE — Rajasthan High Court (2014-02-11)
- RAJENDRA RATNESH v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2013-10-30)
- RAMESH CHAND CHUOUDHARY v. RAJENDRA KUMAR SHARMA — Rajasthan High Court (2013-10-24)
- MRATYUNJAY PANDEY AND ANR v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2013-10-24)
- SANTOSH KABRA AND ORS v. STATE OF RAJASTHAN AND ORS — Rajasthan High Court (2013-10-24)
- RAJIV SINGH AND ORS v. STATE OF RAJASTHAN AND ANR. — Rajasthan High Court (2013-10-24)