NARENDRA KUMAR JAIN,GUMAN SINGH
39 recorded High Court judgment(s) · 2009–2009
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 39 |
Disposal nature
| DISMISSED | 20 |
| ALLOWED | 5 |
| PARTLY ALLOWED | 4 |
| DISPOSED OF | 4 |
| WITHDRAWN | 3 |
| PEREMPTORY | 2 |
| REMANDED | 1 |
Recent judgments
- STATE v. MUBEEN AND ORS. — Rajasthan High Court (2009-05-11)
- ASHOK KUMAR SHARMA v. THE UNION OF INDIA and ORS — Rajasthan High Court (2009-05-11)
- JAGMOHAN v. STATE — Rajasthan High Court (2009-02-10)
- SHANTI BAI v. STATE OF RAJ — Rajasthan High Court (2009-01-29)
- CHITTAR MAL BAJYA v. STATE OF RAJ — Rajasthan High Court (2009-01-21)
- BABU LAL v. STATE OF RAJ AND ORS — Rajasthan High Court (2009-01-20)
- RADHEY SHYAM v. STATE OF RAJ — Rajasthan High Court (2009-01-20)
- KAMAL TAK v. STATE OF RAJ — Rajasthan High Court (2009-01-20)
- MOHAN SINGH v. STATE OF RAJ — Rajasthan High Court (2009-01-20)
- GORDHAN v. STATE OF RAJ — Rajasthan High Court (2009-01-19)
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