NARENDRA KUMAR JAIN,BHAGWATI MAHESH
142 recorded High Court judgment(s) · 2011–2012
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| Rajasthan High Court | 142 |
Disposal nature
| DISMISSED | 85 |
| DISPOSED OF | 32 |
| ALLOWED | 12 |
| WITHDRAWN | 12 |
| PEREMPTORY | 1 |
Recent judgments
- M D KAURANI H.U.F THROUGH KA v. ASSISTANT COMMISSIONER OF INCO — Rajasthan High Court (2012-07-16)
- STATE OF RAJ AND ORS v. RAVINDRA SINGH — Rajasthan High Court (2012-05-03)
- MANOJ BHANDULA v. MEETA BHANDULA — Rajasthan High Court (2012-05-03)
- STATE OF RAJ AND ORS v. JAGDISH BAIRWA — Rajasthan High Court (2012-05-03)
- PRINCIPAL SECRETARY DEP HOME ORS v. GAJENDRA SINGH — Rajasthan High Court (2012-05-03)
- STATE OF RAJ AND ORS v. KAPIL KUMAR — Rajasthan High Court (2012-05-03)
- DIRECTOR GENERAL OF POLICE ORS v. NATHU RAM DEVASI — Rajasthan High Court (2012-05-03)
- C I T AJMER v. CHAIN SUKH RATHI — Rajasthan High Court (2012-05-03)
- COMMISSIOENR OF CENTRAL EXCISE v. C E G A T and ORS — Rajasthan High Court (2012-05-03)
- STATE OF RAJ AND ORS v. POONAM RAM VISHNOI — Rajasthan High Court (2012-05-03)
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