NARENDRA KUMAR JAIN,BELA M. TRIVEDI

74 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• SHANKAR SINGH DHABAS v. STATE HOME DEPARTMENT ORS — Rajasthan High Court (2012-11-29)
• LAKHAN SINGH v. STATE HOME DEPARTMENT ORS — Rajasthan High Court (2012-11-29)
• VIMLA DEVI v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-11-29)
• TOTA RAM v. STATE OF RAJ — Rajasthan High Court (2012-10-26)
• DARBARI LAL v. STATE OF RAJ — Rajasthan High Court (2012-10-26)
• RAJESH v. STATE OF RAJ — Rajasthan High Court (2012-10-26)
• SMT KUSUM PAMECHA v. ORIENTAL BANK OF COMMERCE andORS — Rajasthan High Court (2012-10-25)
• RAMNIWAS v. STATE HOME DEPARTMENTORS — Rajasthan High Court (2012-10-25)
• JITENDRA KUMAR MEENA v. STATE REVENU DEPARTMENTORS — Rajasthan High Court (2012-09-27)
• RAMCHANDRA v. CIVIL JUDGE S D ORS — Rajasthan High Court (2012-09-27)