NARENDRA KUMAR JAIN,ASOPA PREM SHANKER
20 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 20 |
Disposal nature
| DISMISSED | 16 |
| DISPOSED OF | 4 |
Recent judgments
- RAM KARAN VERMA v. STATE OF RAJ and ANR — Rajasthan High Court (2010-10-04)
- RAM AVTAR MEENA v. THE REGISTRAR GENERAL RAJ HIGH — Rajasthan High Court (2010-10-04)
- RAJENDRA SINGH SHEKHAWAT v. THE HIGH COURT OF JUDICATURE — Rajasthan High Court (2010-10-04)
- NITISH MATHUR AND ANR v. STATE OF RAJ and ORS — Rajasthan High Court (2010-09-27)
- RAKESH SINGH v. STATE OF RAJ and ANR — Rajasthan High Court (2010-08-17)
- MANOJ KUMAR SHARMA v. HIGH COURT OF JUDICATURE AND ORS — Rajasthan High Court (2010-08-17)
- RAJEEV KUMAR SAXENA v. THE HIGH COURT OF JUDICATURE — Rajasthan High Court (2010-08-17)
- ABDUL HAI KHAN AND ANR v. HIGH COURT OF JUDICATURE AND ANR — Rajasthan High Court (2010-08-17)
- SURENDRA YADAV v. RAJ HIGH COURT — Rajasthan High Court (2010-08-17)
- SANJAY KUMAR GOYAL v. HIGH COURT OF JUDICATURE AND ANR — Rajasthan High Court (2010-08-17)
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