NARENDRA KUMAR JAIN,ARUN MISHRA

413 recorded High Court judgment(s) · 2011–2012

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX ALW v. MURARI LAL GUPTA and ORS — Rajasthan High Court (2012-11-26)
• VEENITA MEENA AND ANR v. MEMBER J D A A TRIBUNAL AND ORS — Rajasthan High Court (2012-11-08)
• STATE OF RAJ and ANR v. MOHAMMAD RAFIQ and ANR — Rajasthan High Court (2012-11-06)
• SMT SUMITRA SHARMA v. JUDGE LABOUR COURT AND ANR — Rajasthan High Court (2012-11-05)
• PRABHU LAL v. JUDGE LABOUR COURT AND ANR — Rajasthan High Court (2012-11-05)
• AJAY KUMAR KASWAN v. STATE EDUCATION DEPARTMENTORS — Rajasthan High Court (2012-11-01)
• CHIEF EXECUTIVE OFFICER ANR v. STATE URBAN DEVELOPMENTORS — Rajasthan High Court (2012-10-31)
• UNION OF INDIA AND ORS v. VISHWANATH KASHYAP AND ANR — Rajasthan High Court (2012-10-31)
• SATYA NARAYAN DUDI AND ORS v. STATE OF RAJ andORS — Rajasthan High Court (2012-10-31)
• GRAM VASIYANA BUNDI AND ORS v. STATE OF RAJ AND ORS — Rajasthan High Court (2012-10-30)